Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 4] [Section 242(2)] [Section 242] [Entire Act]

Union of India - Subsection

Section 242(2)(a) in The Companies Act, 2013

(a)the regulation of conduct of affairs of the company in future;