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Supreme Court - Daily Orders

M/S.Grasim Industries Ltd. vs State Of Jharkhand . on 30 August, 2017

Bench: Adarsh Kumar Goel, Uday Umesh Lalit

                                       IN THE SUPREME COURT OF INDIA
                                       CIVIL APPELLATE JURISDICTION


                                     CIVIL APPEAL      NO(S).3591 OF 2009


                      M/S GRASIM INDUSTRIES LTD.                              APPELLANT(S)

                                                       VERSUS

                  STATE OF JHARKHAND         & ORS.                         RESPONDENT(S)

                                                       WITH

                                              C.A. No. 3593/2009
                                              C.A. No. 3590/2009
                                              C.A. No. 3592/2009



                                                      O R D E R

We have heard learned counsel for the parties. We do not find any ground to interfere with the impugned order.

The appeals are, accordingly, dismissed.

..........................J. [ADARSH KUMAR GOEL] ..........................J. [UDAY UMESH LALIT] NEW DELHI 30TH AUGUST, 2017 Signature Not Verified Digitally signed by SWETA DHYANI Date: 2017.09.01 17:56:59 IST Reason: 1 ITEM NO.102 COURT NO.11 SECTION XVII S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Civil Appeal No(s). 3591/2009 M/S GRASIM INDUSTRIES LTD. Appellant(s) VERSUS STATE OF JHARKHAND . & ORS. Respondent(s) WITH C.A. No. 3593/2009 (XVII) C.A. No. 3590/2009 (XVII) C.A. No. 3592/2009 (XVII) Date : 30-08-2017 These appeals were called on for hearing today. CORAM :

HON'BLE MR. JUSTICE ADARSH KUMAR GOEL HON'BLE MR. JUSTICE UDAY UMESH LALIT For Appellant(s) Mr. Arvind Varma, Sr. Adv.
Mr. Ambhoj Kumar Sinha, AOR Mr. Ashwarya Sinha, Adv. Ms. Ajita Tandon, Adv.
Mrs. Saloni Tangri, Adv.
For Respondent(s) Mr. Anil K. Jha, AOR Mr. Priyanka Tyagi, Adv. Mr. Avneet Chaudhary, Adv.
Mr. Mithlesh Kumar Singh, Adv. Ms. Manju Singh, Adv.
Mr. Jaihop Bangarva, Adv.
Mr. Manoj Saxena, Adv.
Mr. Ram Krishna, Adv.
Dr. Kailash Chand, AOR Mr.Balbir Singh Gupta, AOR Mr. Jayesh Gaurav, Adv.
Ms. Diskha Ojha, Adv.
Mr. Kuldeep Rai, Adv.
Mr. T. Mahipal, AOR 2 Ms. Madhu Moolchandani, AOR Mr. Parthapratim Chaudhuri, Adv.
UPON hearing the counsel the Court made the following O R D E R The appeals are dismissed in terms of the signed order. Pending applications, if any, shall also stand disposed of.
(SWETA DHYANI) (PARVEEN KUMARI PASRICHA) SENIOR PERSONAL ASSISTANT BRANCH OFFICER (Signed order is placed on the file)