(1)The employer shall pay or cause to be paid wages to the employees, engaged on -(i)daily basis, at the end of the shift;(ii)weekly basis, on the last working day of the week, that is to say, before the weekly holiday;(iii)fortnightly basis, before the end of the second day after the end of the fortnight;(iv)monthly basis, before the expiry of the seventh day of the succeeding month.
