Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24(8)] [Section 24] [Entire Act]

State of West Bengal - Subsection

Section 24(8)(ii) in The West Bengal Non-Agricultural Tenancy Act, 1949

(ii)the liability of the transferee for the rent due from him on account of the transfer shall cease, and