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[Cites 0, Cited by 0] [Section 12(13)] [Section 12] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12(13)(a) in Uttar Pradesh State Universities Act, 1973

(a)such Vice-Chancellor shall refrain from performing the functions of the office of Vice-Chancellor, but shall continue to get the emoluments to which he was otherwise entitled under sub-section (8);