Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Uttar Pradesh - Subsection

Section 26(b) in The U.P. Shri Badrinath Temples Rules, 1940

(b)if he or any of his relations by himself or partner, has any interest directly or indirectly in any contract with, or employment under, the Committee;