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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(c) in Himachal Pradesh Electricity (Duty) Act, 2009

(c)"consumption" in relation to electricity means electrical consumption per Kilowatt/KVA recorded as KWh. or KVAh. by a licensee or consumer;