Section 4(2)(f) in Securities and Exchange Board of India (Listing Obligations and Disclosure Requirements) Regulations, 2015

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Securities And Exchange Board Of India - Subsection

Section 4(2)(f) in Securities and Exchange Board of India (Listing Obligations and Disclosure Requirements) Regulations, 2015

(f)Responsibilities of the board of directors: The board of directors of the listed entity shall have the following responsibilities:

(i)Disclosure of information: