Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 172 in The Coimbatore City Municipal Corporation Act, 1981

172. Financial rules.

- With regard to the deposit, investment and expenditure of the municipal fund and the audit of the municipal accounts the rules in Schedule 111 shall be observed.