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[Cites 0, Cited by 0] [Section 9] [Entire Act]

NCT Delhi - Subsection

Section 9(2) in The Delhi Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017

(2)The appeal shall be in the form of a memorandum and shall be signed by the appellant and presented by him in person or through his authorized representative to the concerned local authority. The memorandum of appeal shall be accompanied by original order or certified copy of the order against which appeal is preferred.