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State of Bihar - Section
Section 1 in Management and Working of the Forests
1. Classification of forests in Bihar.
- The forests in Bihar are classified as follows: -| A. - Under the Indian Forest Act, 1927. | |
| 1. [ Reserved Forests] [1799 Sq. Miles] | ...Sq. miles. |
| 2. [ Protected Forests] [1220 Sq. Miles.] | ...Sq. miles. |
| (a) Demarcated Protected Forests | ...Sq. miles. |
| (b) Undemarcated Protected Forests | ...Sq. miles. |
| B. - Under the Bihar Private Forest Act. | |
| 1. Private Protected Forest | ...Sq. miles. |
| C. -[Unclassed Forests] [Sq. Miles Please Note all these figures are old data as provided in Government Publication Bihar & Orissa Forest Manual. Now a days, it is measured in Sq. Kilometers. Latest area may be different.], which do not fall under any of the above categories. |