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State of Bihar - Section

Section 1 in Management and Working of the Forests

1. Classification of forests in Bihar.

- The forests in Bihar are classified as follows: -
A. - Under the Indian Forest Act, 1927.  
1. [ Reserved Forests] [1799 Sq. Miles] ...Sq. miles.
2. [ Protected Forests] [1220 Sq. Miles.] ...Sq. miles.
(a) Demarcated Protected Forests ...Sq. miles.
(b) Undemarcated Protected Forests ...Sq. miles.
B. - Under the Bihar Private Forest Act.  
1. Private Protected Forest ...Sq. miles.
C. -[Unclassed Forests] [Sq. Miles Please Note all these figures are old data as provided in Government Publication Bihar & Orissa Forest Manual. Now a days, it is measured in Sq. Kilometers. Latest area may be different.], which do not fall under any of the above categories.
Note. - For definition of each type of forests, see the Indian Forest Act, 1927.