Himachal Pradesh High Court
Rajneesh vs Rajneesh V. Rahul Gautam & Another on 16 March, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Rajneesh V. Rahul Gautam & another.
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Cr.MMO NO. 423 of 2021 16.3.2022 Present: Mr.Ashwani Dhiman, Advocate, for the petitioner.
None for respondent No. 1, though represented by Mr.M.S. Thakur, Advocate.
Mr.Rakesh Chauhan, Advocate, for respondent No. 2. Learned counsel for respondent No. 1 is not available. Learned counsel for respondent No. 2 also seeks adjournment to prepare the case. Therefore, matter is adjourned.
List for consideration on 18th May, 2022.
(Vivek Singh Thakur), Judge.
16th March, 2022 (Keshav) ::: Downloaded on - 16/03/2022 20:15:19 :::CIS