Section 2 in Orissa Prevention of Blackmarketing and Maintenance of Supplies of Essential Commodities (Conditions off Preventive Detention) Order, 1979
2. Definitions.
- In this Order, unless the context otherwise requires-(a)"detenu" means a person detained in pursuance of an order made under Section 3 of the Ordinance;(b)"Ordinance" means the Prevention of Blackmarketing and Maintenance of Supplies of Essential Commodities Ordinance, 1979;(c)Words and expressions used but not defined in this Order shall have the meaning assigned to them in the Ordinance.
