Calcutta High Court
Principal Commissiioner Of Income ... vs Milia Tracon (P) Ltd on 13 June, 2018
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
OD-3
ITAT No.380 of 2016
GA No.40 of 2017
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction (Income Tax)
ORIGINAL SIDE
PRINCIPAL COMMISSIIONER OF INCOME TAX-5, KOLKATA
Versus
MILIA TRACON (P) LTD.
BEFORE:
The Hon'ble JUSTICE SANJIB BANERJEE
The Hon'ble JUSTICE ABHIJIT GANGOPADHYAY
Date : 13th June, 2018.
Appearance:
Ms. Smita Das De, Adv.
The Court : The appellant will serve the respondent and inform it that the
matter will appear in the monthly list of July, 2018.
(SANJIB BANERJEE, J.) (ABHIJIT GANGOPADHYAY, J.) bp.