Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 5] [Section 9] [Entire Act]

State of Puducherry - Subsection

Section 9(2) in The Puducherry Prevention Of Anti-Social Activities Act, 2008

(2)Nothing in sub-section (1) shall require the authority to disclose facts which it considers to be against the public interest to disclose.