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[Cites 0, Cited by 0] [Section 7C] [Entire Act]

Union of India - Subsection

Section 7C(1) in Banaras Hindu University Act, 1915

(1)The Vice-Chancellor who shall be the principal executive and academic officer of the University, shall take rank next to the Chancellor and shall exercise general supervision and control over the affairs of the University and give effect to the decisions of its authorities.