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State of Maharashtra - Section

Section 17 in Maharashtra Shops and Establishments (Regulation of Employment and Conditions of Service) Act, 2017

17. Employer to furnish identity card to worker.

- The employer of an establishment shall furnish to every worker an identity card which shall be produced by the worker on demand by Facilitator. Such card shall contain the following and such other particulars as may be prescribed, namely :-
(a)the name of the employer ;
(b)the name, if any, and the postal address, of the establishment;
(c)the name and age of the worker;
(d)date of joining, department, nature of work, designation;
(e)the signature (with date) of the employer or manager;
(f)Blood Group;
(g)Aadhaar Card Number.