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[Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act]

State of Tamilnadu - Subsection

Section 31(1)(d) in Tamil Nadu Local Bodies (Election of Members to the District Planning Committee) Rules, 1999

(d)if the mark indicating the votes thereon is placed in such manner as it makes it doubtful to which candidate the vote has been given; or