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State of Punjab - Section

Section 24 in Punjab Excise Bonded Warehouse Rules, 1957

24.

Stock taking of liquor, bottled and bulk, shall be made by the officer-in-charge on the last working day of each month after all the transactions for the day have been completed. This stock would also be checked on the last working day of each month by the,[Excise Officer] [Legislative Supplement Part III dated 1.4.78.] in whose district the bonded warehouse is situated.