Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 59] [Entire Act] State of Puducherry - Subsection Section 59(2) in Puducherry Town and Country Planning Act, 1969 (2)The accounts of every Planning Authority shall be subject to audit annually by the Accountant General or any officer authorised by him in this behalf.
