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Karnataka High Court

Sambhajirao Narayan Desai vs Balakrishna Pandurang Desai on 13 July, 2022

Author: R.Devdas

Bench: R.Devdas

                                                       -1-




                                                              CRP No. 100039 of 2014


                          IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH

                                   DATED THIS THE 13TH DAY OF JULY, 2022

                                                     BEFORE
                                      THE HON'BLE MR JUSTICE R.DEVDAS
                               CIVIL REVISION PETITION NO. 100039 OF 2014 (-)
                          BETWEEN:

                                SAMBHAJIRAO NARAYAN DESAI
                                SINCE DECEASED BY HIS L RS,


                          1.    SMT.MALANBAI W/O SAMBHAJIRAO DESAI
                                AGE: 54 YEARS, OCC: HOUSEHOLD,
                                R/O: BADACHI-591 230,
                                TALUK: ATHANI,
                                DIST: BELGAUM.

                          2.    KUMARI NANDA D/O SAMBHAJIRAO DESAI
                                AFTER MARRIAGE KNOWN AS,
                                NANDA W/O PRASHANT PATIL,
                                AGE: 29 YEARS,
                                OCC: HOUSEHOLD,
                                R/O: BADACHI-591 230,
                                TALUK: ATHANI,
                                DIST: BELGAUM,
           Digitally
           signed by
                                NOW RESIDING AT
           VINAYAKA B V
VINAYAKA   Location:            KAVATE MAHAKAL-416 405,
           Dharwad
BV         Date:
           2022.07.16
           10:42:02
                                DIST: SANGLI MAHARASHTRA STATE
           +0530


                          3.    SHRI.PRASHANT S/O SAMBHAJIRAO DESAI
                                AGE: 28 YEARS,
                                OCC: AGRICULTURE,
                                R/O: BADACHI-591 230,
                                TALUK: ATHANI,
                                DIST: BELGAUM

                          4.    SMT.ROOPA W/O PRASHANT BHOSALE
                                AGE: 33 YEARS,
                                OCC: HOUSEHOLD,
                             -2-




                                      CRP No. 100039 of 2014


     R/O: PALLUS-416 310,
     DIST: SANGLI MAHARASHTRA.

5.   SHRI.RAJARAM NARAYAN DESAI
     RAJARAM NARAYAN DESAI,
     AGE: 64 YEARS,
     OCC: AGRICULTURE,
     R/O: BADACHI-591 230,
     TALUK: ATHANI,
     DIST: BELGAUM.

6.   SHRI.AMARSINHA NARAYAN DESAI
     AGE: 45 YEARS,
     OCC: AGRICULTURE,
     R/O: BADACHI-591 230,
     TALUK: ATHANI,
     DIST: BELGAUM.

7.   SHRI.VISHWAS NARAYAN DESAI
     AGE: 50 YEARS,
     OCC: AGRICULTURE,
     R/O: BADACHI-591 230,
     TALUK: ATHANI,
     DIST: BELGAUM.

     BALAWANT SHRIPATI DESAI
     SINCE DECEASED BY HIS LRS,


8.   SMT.INDUBAI W/O BALAWANT DESAI,
     AGE: 76 YEARS,
     OCC: HOUSEHOLD,
     R/O: BADACHI-591 230,
     TALUK: ATHANI,
     DIST: BELGAUM.

9.   SHRI.VASANT S/O BALAWANT DESAI
     AGE: 51 YEARS,
     OCC: AGRICULTURE,
     R/O: BADACHI-591 230,
     TALUK: ATHANI,
                           -3-




                                    CRP No. 100039 of 2014


    DIST: BELGAUM.

10. SHRI.APPASAHEB S/O BALAWANT DESAI
    AGE: 45 YEARS,
    OCC: AGRICULTURE,
    R/O: BADACHI-591 230,
    TALUK: ATHANI,
    DIST: BELGAUM.

11. SHRI.GANAPATRAO S/O BALAWANT DESAI
    AGE: 36 YEARS,
    OCC: AGRICULTURE,
    R/O: BADACHI-591 230,
    TALUK: ATHANI,
    DIST: BELGAUM.

12. SHRI.ASHOK S/O BALAWANT DESAI
    AGE: 27 YEARS,
    OCC: AGRICULTURE,
    R/O: BADACHI-591 230,
    TALUK: ATHANI,
    DIST: BELGAUM.

13. SMT.VIMAL W/O BABASAHEB BHOSALE
    AGE: 39 YEARS,
    OCC: HOUSEHOLD
    R/O: BADACHI-591 230,
    TALUK: ATHANI,
    DIST: BELGAUM.

14. SMT.SUVARNA W/O DILIPRAO GAIKAWAD
    AGE: 31 YEARS,
    OCC: HOUSEHOLD
    R/O: BADACHI-591 230,
    TALUK: ATHANI,
    DIST: BELGAUM.

15. SHRI.VITHAL BALASAHEB @BHAUSAHEB DESAI
    AGE: 40 YEARS,
    OCC: AGRICULTURE,
    R/O: BADACHI-591 230,
    TALUK: ATHANI,
                           -4-




                                   CRP No. 100039 of 2014


    DIST: BELGAUM.

    SMT.LAXMIBAI W/O NARAYANRAO DESAI
    SINCE DECEASED BY HER LRS,
    PETITIONERS 16 TO 21

16. SHRI.GULABRAO S/O NARAYANRAO DESAI
    AGE: 82 YEARS,
    OCC: AGRICULTURE,
    R/O: BADACHI-591 230,
    TALUK: ATHANI,
    DIST: BELGAUM.

17. SHRI.JAYASIMHA S/O NARAYANRAO DESAI
    AGE: 54 YEARS,
    OCC: AGRICULTURE,
    R/O: BADACHI-591 230,
    TALUK: ATHANI,
    DIST: BELGAUM.

18. SMT.VIJAYA W/O NARAYANRAO SALUNKE @ DESAI
    AGE: 50 YEARS,
    OCC: HOUSEHOLD
    R/O: ARATAL-591248
    TALUK: ATHANI,
    DIST: BELGAUM.

19. SMT.BEBI W/O BALASAHEB DESAI
    AGE: 48 YEARS,
    OCC: HOUSEHOLD
    R/O: VALVA 416 221,
    DIST: SANGLI,
    MAHARASHTRA.

20. SMT.BALEKKA W/O MANASINGH SAVANT
    AGE: 46 YEARS,
    OCC: HOUSEHOLD
    R/O: BAYAPPACHEWADI-416 426
    DIST: SANGLI,
    MAHARASHTRA.
                           -5-




                                   CRP No. 100039 of 2014


21. SMT.LATA W/O BALACHANDRA GHORPADE
    AGE: 40 YEARS,
    OCC: HOUSEHOLD,
    R/O: SANAL-587 301,
    TALUK: JAMKHANDI,
    DIST: BAGALKOT.

    SMT.SARASWATI W/O BALASAHEB @ BAHUSAHEB DESAI
    SINCE DECEASED BY HER LRS,
    PETITIONERS 22 TO 25


22. SMT.BHAGIRATHI W/O BALASAHEB
    @ BAHUSAHEB DESAI,
    AGE: 65 YEARS,
    OCC: HOUSEHOLD,
    R/O: BADACHI-591230,
    TALUK: ATHANI,
    DIST: BELGAUM.

23. SHRI.SHAHAJI S/O BALASAHEB @ BAHUSAHEB DESAI
    AGE: 34 YEARS,
    OCC: AGRICULTURE,
    R/O: BADACHI-591230
    TALUK: ATHANI,
    DIST: BELGAUM.

24. SMT.SADHANA W/O BALASAHEB WATI @ PATIL
    AGE: 39 YEARS,
    OCC: HOUSEHOLD,
    R/O: KHANDE RAJAURI-416426,
    DIST: SANGLI,
    MAHARASHTRA.

25. SMT.SUJATA W/O BABURAO GHORPADE
    AGE: 37 YEARS,
    OCC: HOUSEHOLD,
    R/O: SANAL-587 301,
    TALUK: JAMKHANDI,
    DIST: BAGALKOT.

                                             ...PETITIONERS
                               -6-




                                       CRP No. 100039 of 2014


(P1, P2-P4, P6, P8-P25 SERVED, P5 & P7 DECEASED, )

AND:

     BALAKRISHNA PANDURANG DESAI
     SINCE DECEASED BY HIS LRS,


1.   SMT.RUKMINI W/O BALAKRISHNA DESAI,
     AGE: 69 YEARS,
     OCC: HOUSEHOLD,
     R/O: BADACHI-591 230,
     TALUK: ATHANI,
     DIST: BELGAUM.

2.   SHRI.RAJU S/O BALAKRISHNA DESAI
     AGE: 46 YEARS,
     OCC: AGRICULTURE,
     R/O: BADACHI-591 230,
     TALUK: ATHANI,
     DIST: BELGAUM.

3.   SHRI.PRAKASH S/O BALAKRISHNA DESAI
     AGE: 39 Y EARS,
     OCC: AGRICULTURE,
     R/O: BADACHI-591 230,
     TALUK: ATHANI,
     DIST: BELGAUM.

4.   SMT.JAYASHREE W/O PRAKASH POL
     AGE: 44 YEARS,
     OCC: HOUSEHOLD,
     R/O: GHARADI-413 04,
     TALUK: PANDHARPUR,
     DIST: SOLHAPUR,
     NOW RESIDING AT BADACHI-591230
     TALUK: ATHANI,
     DIST: BELGAUM.

5.   SMT.MEGHA @ SUNITA W/O SANTOSH BHOSALE
     AGE: 33 YEARS,
     OCC: HOUSEHOLD,
                              -7-




                                       CRP No. 100039 of 2014


     R/O: KHANDE RAJURI-416 426,
     TALUK: MIRAJ,
     DIST: SANGLI,
     MAHARASHTRA.

     BHAGAWANT SHRIPATI DESAI
     SINCE DECEASED BY HIS LRS,
     RESPONDENTS 6 and 7,


6.   SHRI.SHIVAJIRAO BHAGAWANT DESAI,
     AGE: 69 YEARS,
     OCC: AGRICULTURE,
     R/O: BADACHI-591 230,
     TALUK: ATHANI,
     DIST: BELGAUM.

7.   SHRI.ANANDRAO BHAGAWANT DESAI
     AGE: 68 YEARS,
     OCC: AGRICULTURE,
     R/O: BADACHI-591 230,
     TALUK: ATHANI,
     DIST: BELGAUM.



                                               ...RESPONDENTS

(BY SRI. B.S.KAMATE, ADV. FOR R1-R5,
R6 & R7 ARE SERVED)

      THIS CIVIL REVISION PETITION IS FILED UNDER SECTION
115 OF CPC PRAYING TO SET ASIDE THE ORDER DATED 19.04.2014
PASSED BY THE VII ADDITIONAL DISTRICCT AND SESSIONS JUDGE,
BELGAUM AT CHIKODI IN MISC.APPEAL NO.53/2013 AND ETC.

      THIS CIVIL REVISION PETITION COMING ON FOR ORDERS
THIS DAY THE COURT MADE THE FOLLOWING.
                              -8-




                                     CRP No. 100039 of 2014


                           ORDER

R.DEVDAS J., (ORAL):

On going through the order sheet, this court finds that although learned counsel Sri.M.G.Nagnuri who was on record for the petitioners had passed away, nevertheless, learned counsel Smt.S.V.Deshpande also held vakalath for the petitioners along with Sri.M.G.Naganuri and therefore, at the request of the learned counsel Smt.S.V.Deshpande the matter was adjourned by order dated 24.02.2021. On the next date of hearing, when the learned counsel for the petitioners did not appear, this court directed issuance of court notice to the petitioners.

2. As per the report received from the Senior Civil Judge, Athani, petitioner Nos.1, 3, 6, 8, 11, 13 and 15 are served personally. Petitioner Nos.5 and 7 are reported to have died. Petitioner Nos.9, 10, 12, 14, 16-18, 22 and 23 were served through adult service. Nevertheless, there is no representation for the petitioners. -9- CRP No. 100039 of 2014

3. No useful purpose would be served by keeping this matter pending.

4. Consequently, the civil revision petition stands dismissed for non-prosecution.

5. Liberty is also reserved to the petitioners to move an application, if they are so advised.

SD JUDGE MBS