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[Cites 0, Cited by 0] [Section 88] [Entire Act]

State of West Bengal - Subsection

Section 88(6) in The West Bengal Correctional Services Act, 1992

(6)Any police-officer of or above the rank of Sub-Inspector of Police in the Criminal Investigation Department may visit any open correctional have to keep track of the prisoners after their release from the open correctional home and to protect them from the hardened criminals outside.