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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(1) in The University of Rajasthan (Amendment) Act, 1974

(1)[The University of Rajasthan (Amendment) Ordinance, 1974] [Published in Rajasthan Gazette, Extraordinary, Part IV-B, dated 20-4-1974, page 1.] and [the University of Rajasthan (Second Amendment) Ordinance, 1974] [Published in Rajasthan Gazette, Extraordinary, Part IV-B, dated 26-7-1974, page 101.] made and promulgated by the Governor on 20th day of April, 1974 and 25th day of July, 1974 respectively are hereby repealed.