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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(j) in Insurance Regulatory and Development Authority of India (Insurance Web Aggregators) Regulations, 2017

(j)"Outsourcing" for the purpose of these Regulations means activities which can be carried out by the Insurance Web Aggregator to the extent as specified in Form U of Schedule VII;