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State of Bihar - Section

Section 405 in Bihar Board's Miscellaneous Rules, 1958

405. Requisition to state distinctly whether charges are to be paid by the State or by troops.

- The requisition for the carriage required for that portion of the men's baggage for the conveyance of which Government are responsible must invariably be distinct from the requisition for the carriage required for the rest of the men's baggage and for that of the officers. Each requisition must state distinctly whether the charges for the carriage demanded will be paid by the State or by the troops themselves, so that there may be no question as to the quarter from which payment is to be claimed.