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[Cites 0, Cited by 0] [Section 10B(2)] [Section 10B] [Entire Act]

State of Kerala - Subsection

Section 10B(2)(iii) in Kerala Forest (Vesting and Management of Ecologically Fragile Lands) Act, 2003

(iii)Two Scientists from the distinct Research Institutes coming under the Kerala State Science, Technology and Environment Council;