Supreme Court - Daily Orders
M/S Sunny Jacob 916 Jewellery vs Deputy Commissioner Of Income Tax on 14 August, 2014
\212 ITEM NO.36 COURT NO.4 SECTION III
A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No
(s).
20727-20731/2014
(Arising out of impugned final judgment and order dated 02/01/2014
in ITA No. 126/2013,02/01/2014 in ITA No. 157/2013,02/01/2014 in
ITA No. 165/2013,02/01/2014 in ITA No. 125/2013,02/01/2014 in ITA
No. 149/2013 passed by the High Court Of Kerala At Ernakulam)
M/S SUNNY JACOB 916 JEWELLERY Petitioner(s)
VERSUS
DEPUTY COMMISSIONER OF INCOME TAX Respondent(s)
(with prayer for interim relief and office report)
Date : 14/08/2014 These petitions were called on for he
aring
today.
CORAM : HON’BLE MR. JUSTICE ANIL R. DAVE
HON’BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. Wills Mathews, Adv.
Mr. Vijumon Thomas, Adv.
Mr. Jitto Joseph, Adv.
For Mr. Shree Pal Singh, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Issue notice.
Tag with SLP (C) 14765-14567 of 2014.
(Jayant Kumar Arora) (Sneh Bala Mehra) Sr. P.A. Assistant Registrar Signature Not Verified Digitally signed by Jayant Kumar Arora Date: 2014.08.14 16:31:20 IST Reason: