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[Cites 0, Cited by 0] [Section 5(6)] [Section 5] [Entire Act]

State of Goa - Subsection

Section 5(6)(vi) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(vi)The school follows the curricula and the detailed syllabuses approved by the Board for a Secondary and Higher Secondary School and uses text-books sanctioned or prescribed by the Board, from time to time;