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State of Uttar Pradesh - Section

Section 7 in Uttar Pradesh Motor Vehicles (Special Provisions) Act, 1976

7. Specification of number of services not an essential requirement of section 68C or section 68D.

- Nothing contained in section 68-C or section 68-D of the principal Act shall be deemed to require, or ever to have required a specification being made in an approved scheme of the number of services to be provided.