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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Assam - Subsection

Section 11(2) in The Assam Economic and Statistical Service Rules, 1973

(2)No person who has more than one wife living shall be eligible for appointment to the Service:Provided that the Governor may, if he is satisfied that there are special grounds for doing so, exempt any person from the operation of the sub-rule.