Bombay High Court
Dagdu Gundu Kumbhar vs The President / Secretary Dudhasakhar ... on 23 October, 2018
Author: Sadhana S. Jadhav
Bench: Sadhana S. Jadhav
Dusane 1/1 38 caw 813.2018.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CIVIL APPLICATION NO.813 OF 2018
IN
WRIT PETITION NO.7180 OF 2007
Shri. Dagdu Gundu Kumbhar .... Applicant
Vs.
The President/Secretary .... Respondents
Dudhasakhar Shikshan Prasarak
Mandal, Bidri & Ors.
Mr. Amit Borkar for Applicant.
Ms. Manisha Prajapati I/by Mr. S.V. Sadavarte for Respondent nos. 1
and 2.
Ms. Pooja Joshi I/by Mr. Sangramsinh Yadav for Respondent no.4.
Coram : SMT. SADHANA S. JADHAV, J.
Date : 23rd October 2018
P.C.:
1 Issue notice to respondent nos.1 and 2 returnable on/or
before 30th November 2018. Learned counsel for the applicant shall furnish spare copies on/or before 30th October 2018. Stand over to 30th November 2018.
(SMT. SADHANA S. JADHAV, J.) ::: Uploaded on - 26/10/2018 ::: Downloaded on - 27/10/2018 01:17:45 :::