Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 11] [Article 352] [Constitution] Constitution Subarticle Article 352(2) in Constitution of India (2)A Proclamation issued under clause (1) may be varied or revoked by a subsequent Proclamation.
