Section 14 in New Town, Kolkata Development Authority Act, 2007
14. Provident Fund, Pension and retiring gratuity, etc. of officers and other employees of Development Authority.
- The Development Authority may provide for Provident Fund, Pension and retiring gratuity in respect of, and award of reward or penalty to, officers and other employees of the Development Authority in accordance with such norms; and subject to such conditions, as may be prescribed by the State Government.
