Supreme Court - Daily Orders
The Land Acquisition Collector ... vs Premi Devi on 20 August, 2020
Bench: R. Subhash Reddy, M.R. Shah
ITEM NO.11 Court 6 (Video Conferencing) SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL)..... Diary No(s). 12900/2020
(Arising out of impugned final judgment and order dated 14-08-2018
in RFA No.195/2015 passed by the High Court Of Himachal Pradesh At
Shimla)
THE LAND ACQUISITION COLLECTOR (CENTRAL ZONE)
HPPWD & ANR. Petitioner(s)
VERSUS
PREMI DEVI Respondent(s)
(IA No.71035/2020-CONDONATION OF DELAY IN FILING)
Date : 20-08-2020 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R. SUBHASH REDDY
HON'BLE MR. JUSTICE M.R. SHAH
For Petitioner(s)
Mr. Abhinav Mukerji, AOR
Mrs. Bihu Sharma, Adv.
Ms. Pratishtha Vij, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with SLP(C) No.7393/2020. In the meanwhile, operation of the impugned order shall remain stayed.
(ARJUN BISHT) Signature Not Verified (RENU KAPOOR) COURT MASTER (SH) Digitally signed by MEENAKSHI KOHLI Date: 2020.08.20 BRANCH OFFICER 14:50:53 IST Reason: