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Supreme Court - Daily Orders

The Land Acquisition Collector ... vs Premi Devi on 20 August, 2020

Bench: R. Subhash Reddy, M.R. Shah

     ITEM NO.11                    Court 6 (Video Conferencing)            SECTION XIV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL)..... Diary No(s). 12900/2020

     (Arising out of impugned final judgment and order dated 14-08-2018
     in RFA No.195/2015 passed by the High Court Of Himachal Pradesh At
     Shimla)

     THE LAND ACQUISITION COLLECTOR (CENTRAL ZONE)
     HPPWD & ANR.                                                        Petitioner(s)

                                                     VERSUS

     PREMI DEVI                                                          Respondent(s)

     (IA No.71035/2020-CONDONATION OF DELAY IN FILING)

     Date : 20-08-2020 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE R. SUBHASH REDDY
                             HON'BLE MR. JUSTICE M.R. SHAH

     For Petitioner(s)
                                         Mr. Abhinav Mukerji, AOR
                                         Mrs. Bihu Sharma, Adv.
                                         Ms. Pratishtha Vij, Adv.

     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Issue notice.

Tag with SLP(C) No.7393/2020. In the meanwhile, operation of the impugned order shall remain stayed.

(ARJUN BISHT) Signature Not Verified (RENU KAPOOR) COURT MASTER (SH) Digitally signed by MEENAKSHI KOHLI Date: 2020.08.20 BRANCH OFFICER 14:50:53 IST Reason: