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[Cites 0, Cited by 1] [Section 11(2)] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(2)(c) in Orissa Value Added Tax Act, 2004

(c)In case of turnover of sales in relation to works contract, the charges towards labour, services and other like charges subject to such conditions and restrictions as may be prescribed: