Securities Appellate Tribunal
Alankit Assignments Ltd vs Sebi on 4 June, 2025
BEFORE THE SECURITIES APPELLATE TRIBUNAL
MUMBAI
Date: 04.06.2025
Appeal No. 259 of 2025
[Along with Misc. Application Nos. 589 and 590 of 2025]
Alankit Assignments Ltd. ...Appellant
Versus
Securities and Exchange Board of India ...Respondent
Mr. Abhiraj Arora, Advocate i/b Saraf and Partners for the
Appellant.
Ms. Prachi Pandya, Advocate with Ms. Khushbu Chhajed,
Mr. Nishit Dhruva, Ms. Rasika Ghate and Ms. Khushbu Trivedi,
Advocates i/b MDP Legal, Advocates for the Respondent.
ORDER:
By consent, call on June 12, 2025.
Ms. Meera Swarup Technical Member Dr. Dheeraj Bhatnagar Technical Member 04.06.2025 PRERNA Digitally signed by PRERNA MANISH MANISH KHARE PK KHARE Date: 2025.06.05 10:51:50 +05'30'