Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 61(4)] [Section 61] [Entire Act]

Union of India - Subsection

Section 61(4)(i) in Aircraft Rules, 1937

(i)For Category B1, B2, B2L, C and L, the relevant aircraft or system ratings shall be as specified by the Director-General.