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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Tamilnadu - Subsection

Section 16(1)(a) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961

(a)in any case where the total holding of the possessory mortgagor is not in excess of the ceiling area, revert to the possessory mortgagor;