Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Maharashtra - Subsection Section 8(9) in Dr. Babasaheb Ambedkar Technological University Act, 2014 (9)to provide training and instructions for persons not enrolled as regular students of University and to grant certificates to them as may be prescribed;
