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[Cites 0, Cited by 0] [Section 207(1)] [Section 207] [Entire Act]

State of Tamilnadu - Subsection

Section 207(1)(a) in Chennai City Municipal Corporation Act, 1919

(a)any land required for the purpose of widening, opening, extending or otherwise improving any public street, or of making any new public street, and the buildings, if any, standing upon such land;