Himachal Pradesh High Court
Vinod Kumar Thakur vs . Rattan Singh And Ors. on 5 April, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
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Vinod Kumar Thakur Vs. Rattan Singh and ors.
RSA No. 332 of 2019 05.04.2022 Present: Mr. Sudhir Thakur, Sr. Advocate with Mr. Karun Negi, Advocate, for the appellant.
Mr. Adarsh K. Vashisht, Advocate, for the respondent.
List for consideration before the appropriate Bench on 17.05.2022.
(Satyen Vaidya) Judge 5th April, 2022 (sushma) ::: Downloaded on - 05/04/2022 20:13:02 :::CIS