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Himachal Pradesh High Court

Vinod Kumar Thakur vs . Rattan Singh And Ors. on 5 April, 2022

Author: Satyen Vaidya

Bench: Satyen Vaidya

.

Vinod Kumar Thakur Vs. Rattan Singh and ors.

RSA No. 332 of 2019 05.04.2022 Present: Mr. Sudhir Thakur, Sr. Advocate with Mr. Karun Negi, Advocate, for the appellant.

Mr. Adarsh K. Vashisht, Advocate, for the respondent.

List for consideration before the appropriate Bench on 17.05.2022.

(Satyen Vaidya) Judge 5th April, 2022 (sushma) ::: Downloaded on - 05/04/2022 20:13:02 :::CIS