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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(1)(e) in National Housing Bank (Issue And Management Of Bonds) Regulations, 1989

(e)if the interest cages on the reverse of the bond have been completely filled or if the vacant printed cages on the reserve of bond do not correspond with the half years for which interest has become due on the date when the bond is presented for drawal of interest;