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State of Odisha - Section

Section 9 in The Orissa Cargo Boats (Licensing and Regulation) Rules, 1960

9. Licence issued to cargo boats to be on board and produced when demanded.

- Every licensed cargo boat when plying shall have its licence on board and the licence shall be produced when required by any port official and shall be delivered up (in duplicate in case of Class I boats) on the expiration of other determination of the licence.