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[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

State of Maharashtra - Subsection

Section 29(2)(m) in The Maharashtra Universities Act, 1994

(m)the Chairman of the Maharashtra State Board of Secondary and Higher Secondary Education [or his nominee, not below the rank of Divisional Chairman of the Board]; [These words were added by Maharashtra 55 of 2000, section 22 (b)(iv).]