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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(1) in Rajasthan Sanskrit Education State and Subordinate Service (School Branch) Rules, 2015

(1)No male / female candidate, who has more than one wife /husband, living, shall be eligible for appointment to the service unless Government after being satisfied that there are special grounds for doing so. exempt any candidate from the operation of this rule.