Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(1)(f) in Srinagar and Jammu Cluster Universities Act, 2016

(f)"Cluster University" means the Cluster University of Srinagar or the Cluster University of Jammu, as the case may be, created by pooling the resources of their existing Constituent Colleges ;