Supreme Court - Daily Orders
Delhi Development Authority vs Kanwar Singh (Dead) on 20 February, 2023
Author: Pankaj Mithal
Bench: Pankaj Mithal
ITEM NO.1719 COURT NO.15 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).4073/2020
DELHI DEVELOPMENT AUTHORITY Petitioner(s)
VERSUS
KANWAR SINGH (DEAD) & ORS. Respondent(s)
(ONLY APPLICATIONS IN SLP (C) NO.4073/2020 IS TO BE LISTED BEFORE
HON'BLE JUDGE IN CHAMBERS.
IA No. 119763/2021 - APPLICATION FOR CONDONATION OF DELAY IN FILING
THE APPLICATION FOR SETTING ASIDE THE ABATEMENT
IA No. 119752/2021 - APPLICATION FOR SUBSTITUTION
IA No. 46486/2020 - APPOINT A NEXT FRIEND
IA No. 119754/2021 - CONDONATION OF DELAY IN FILING SUBSTITUTION
APPLN.
IA No. 119758/2021 - SETTING ASIDE AN ABATEMENT)
WITH
SLP(C) No. 4251/2020 (XIV)
Date : 20-02-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE PANKAJ MITHAL
[IN CHAMBERS]
For Petitioner(s) Mr. Ashwani Kumar, AOR
Mr. Anshay Dhatwalia, Adv.
For Respondent(s) Mr. Sumit Bansal, Adv.
Mr. Gagan Gupta, AOR
Ms. Astha Tyagi, AOR
Mr. Dinesh Chander Trehan, Adv.
Mr. Rajan Kumar Chourasia, Adv.
Mr. S. R. Terdal, AOR
UPON hearing the counsel the Court made the following
O R D E R
Issue notice to the private respondents on the application for condonation of delay in filing substitution application as well as Signature Not Verified Digitally signed by Neetu Khajuria Date: 2023.02.22 on the application for substitution. 16:43:33 IST Reason:
(KRITIKA TIWARI) (V.M. BHATNAGAR) SENIOR PERSONAL ASSISTANT ASSISTANT REGISTRAR