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Supreme Court - Daily Orders

Delhi Development Authority vs Kanwar Singh (Dead) on 20 February, 2023

Author: Pankaj Mithal

Bench: Pankaj Mithal

     ITEM NO.1719                              COURT NO.15                 SECTION XIV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s).4073/2020

     DELHI DEVELOPMENT AUTHORITY                                         Petitioner(s)

                                                    VERSUS

     KANWAR SINGH (DEAD) & ORS.                                          Respondent(s)

     (ONLY APPLICATIONS IN SLP (C) NO.4073/2020 IS TO BE LISTED BEFORE
     HON'BLE JUDGE IN CHAMBERS.
     IA No. 119763/2021 - APPLICATION FOR CONDONATION OF DELAY IN FILING
     THE APPLICATION FOR SETTING ASIDE THE ABATEMENT
     IA No. 119752/2021 - APPLICATION FOR SUBSTITUTION
     IA No. 46486/2020 - APPOINT A NEXT FRIEND
     IA No. 119754/2021 - CONDONATION OF DELAY IN FILING SUBSTITUTION
     APPLN.
     IA No. 119758/2021 - SETTING ASIDE AN ABATEMENT)

     WITH
     SLP(C) No. 4251/2020 (XIV)

     Date : 20-02-2023 These matters were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE PANKAJ MITHAL
                                               [IN CHAMBERS]

     For Petitioner(s)                 Mr. Ashwani Kumar, AOR
                                       Mr. Anshay Dhatwalia, Adv.

     For Respondent(s)                 Mr. Sumit Bansal, Adv.
                                       Mr. Gagan Gupta, AOR

                                       Ms. Astha Tyagi, AOR
                                       Mr. Dinesh Chander Trehan, Adv.

                                       Mr. Rajan Kumar Chourasia, Adv.
                                       Mr. S. R. Terdal, AOR

                                 UPON hearing the counsel the Court made the following
                                                 O R D E R

Issue notice to the private respondents on the application for condonation of delay in filing substitution application as well as Signature Not Verified Digitally signed by Neetu Khajuria Date: 2023.02.22 on the application for substitution. 16:43:33 IST Reason:

(KRITIKA TIWARI) (V.M. BHATNAGAR) SENIOR PERSONAL ASSISTANT ASSISTANT REGISTRAR