Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Odisha - Subsection Section 4(1) in The Orissa Bhoodan and Gramdan Rules, 1972 (1)The Samiti shall ordinarily meet once in every month for transaction of its business at such place and time as the Secretary, in consultation with the Chairman, may fix.
