Supreme Court - Daily Orders
The Commissioner Of Income Tax Iii vs Spectra Shares And Scrips Pvt Ltd on 20 January, 2014
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ITEM NO.37 COURT NO.12 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil)....../2014
CC 424/2014
(From the judgement and order dated 21/02/2013 in ITA No.177/2012 of The
HIGH COURT OF A.P AT HYDERABAD)
CIT-III Petitioner(s)
VERSUS
SPECTRA SHARES & SCRIPS PVT LTD Respondent(s)
(With appln(s) for c/delay in filing SLP and office report)
Date: 20/01/2014 This Petition was called on for hearing today.
CORAM : HON’BLE MR. JUSTICE ANIL R. DAVE
HON’BLE MR. JUSTICE JAGDISH SINGH KHEHAR
For Petitioner(s) Mr. Rajiv Dutta, Sr. Adv.
Mrs Anil Katiyar, Adv.
Ms. Anita Sahani, Adv.
Mrs. Sadhna Sandhu, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with SLP (C) 33276 of 2013.
|(Jayant Kumar Arora) | |(Sneh Bala Mehra) | |Sr. P.A. | |Assistant Registrar |