[Cites 0, Cited by 3]
[Section 5]
[Entire Act]
State of Tamilnadu - Subsection
Section 5(2) in Tamil Nadu Schools (Regulation of Collection of Fee) Act, 2009
| (a) a retired High Court Judge, nominated by theGovernment. | - | Chairperson; |
| (b) Director of School Education. | - | Ex-officioMember; |
| (c) Director of Matriculation Schools. | - | Ex-officioMember; |
| (d) Director of Elementary Education. | - | Ex-officioMember; |
| (e) Joint Chief Engineer (Buildings) PublicWorks Department. | - | Ex-officioMember; |
| (f) Additional Secretary to Government, SchoolEducation Department. | - | Ex-officioMember- Secretary. |